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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Manipur - Subsection

Section 41(1)(m) in Manipur International University Act, 2018

(m)Two ex-officio members, officers equivalent to the rank of Deputy Secretary/Joint Director or above as may be nominated by the Department of Higher and Technical Education, Government of Manipur,