Section 26(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011
(2)After considering inspection report of Assistant Executive Engineer, the Executive Engineer shall prepare a scheme setting out the estimated cost thereof, the re-alignment of any water channel, the site of the outlet, the particulars of the owners or occupiers or the persons to be benefited by such scheme with a sketch plan of the area proposed to be covered by the scheme.
