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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in The Haryana and Punjab Agricultural Universities Act, 1970

(2)The Director of Student Welfare shall have the following duties, namely
(a)to make arrangements for the housing of students;
(b)to direct a programme of student-counselling;
(c)to arrange for the employment of students in accordance with the plans approved by the Vice-Chancellor;
(d)to supervise the extra-curricular activities of students;
(e)to assist in the placement of graduates of the University; and
(f)to organise and maintain contact with the Alumni Association of the University.