Section 20 in The Haryana and Punjab Agricultural Universities Act, 1970
20. Director of Student Welfare.
(1)The Director of Student Welfare of a corresponding University shall be a whole-time officer of that University and shall be appointed by the Vice-Chancellorwith the approval of the Board.(2)The Director of Student Welfare shall have the following duties, namely(a)to make arrangements for the housing of students;(b)to direct a programme of student-counselling;(c)to arrange for the employment of students in accordance with the plans approved by the Vice-Chancellor;(d)to supervise the extra-curricular activities of students;(e)to assist in the placement of graduates of the University; and(f)to organise and maintain contact with the Alumni Association of the University.
