Himachal Pradesh High Court
Hrtc And Others vs . Pawan Kumar A/W on 10 April, 2023
Bench: Tarlok Singh Chauhan, Sandeep Sharma
HRTC and others vs. Pawan Kumar a/w connected matter.
R.P. No. 310 of 2022 with Ex.
.
Petition No. 302 of 2021.
10.04.2023. Present: Mr. Vikas Rajput, Advocate, for the petitioners, in R.P. No. 310 of 2022 and for the respondents in Ex.
Petition No. 302 of 2021.
Mr. C.N. Singh, Advocate, for the petitioner, in Ex. Petition No. 302 of 2021.
R.P. No. 310 of 2022.
Notice issued for the service of the respondent is stated to be awaited. However, being actual date notice, the same cannot be awaited any further. Let, fresh notice be issued for the service of the respondent, returnable for 08.05.2023, on taking steps within 2 days.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 10th April, 2023.
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