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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(1)(b) in The U.P. Sheera Niyantran Niyamavali, 1974

(b)When the transport of molasses is by road, the grade shall be the grade as determined by the occupier of the sugar factory and recorded as the gate pass in Form M.F.4.