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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(2)A fee as specified in clause (B) of Schedule I shall be charged for a new license for the un-expired portion of the original license granted to any person applying for it under this rule.