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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(1)The Admission Committee shall prepare merit lists of the eligible candidates under rule 5 and who have applied under sub - rule (1) of rule 14 and after verification of the documents submitted under sub -rule (5) of rule 14.