Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(a) in The Tamil Nadu Prevention Of Begging Act, 1945

(a)on a first conviction, with fine which may extend to fifty rupees or with imprisonment which may extend to one month;