Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in The Tamil Nadu Prevention Of Begging Act, 1945

(1)Whoever is found begging shall be punishable —
(a)on a first conviction, with fine which may extend to fifty rupees or with imprisonment which may extend to one month;
(b)on a second or subsequent conviction, with imprisonment for a term which may extend to six months.