Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 950] [Entire Act] State of Odisha - Subsection Section 950(ii) in Rules Relating to Staff of the Orissa State Bar Council (ii)Filling above a Diarist may be recruited from out side having minimum qualification is matriculation.
