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State of Odisha - Section

Section 950 in Rules Relating to Staff of the Orissa State Bar Council

950.

-20-1150-EB-25-1500/-The minimum qualification of the post of a Diarist.
(i)The messenger found suitable may be promoted to the post of a Diarist.
(ii)Filling above a Diarist may be recruited from out side having minimum qualification is matriculation.
(iii)He shall not be below 23 years of age and above 30 years of age.
The Diarist should work posting to Diary and Despatch work of the Council and operating the cyclostyling machine and arranging the letters and attached to Junior Clerk in Enrolment work and such other works assigned to him from time to time by the Head of office.