Section 11(2)(a) in The Gujarat Technological University Act, 2007

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)The Chancellor, for the purpose of sub-section (1) shall appoint a committee which shall consist of the following members, namely:-

(i)two members to be nominated by the State Government, who shall be eminent technologists and educationists not connected with the University;

(ii)one member, to be nominated by the All India Council of Technical Education and

(iii)one member, to be nominated of the University Grants Commission;

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