Section 11(2) in The Gujarat Technological University Act, 2007
(2)(a)The Chancellor, for the purpose of sub-section (1) shall appoint a committee which shall consist of the following members, namely:-(i)two members to be nominated by the State Government, who shall be eminent technologists and educationists not connected with the University;(ii)one member, to be nominated by the All India Council of Technical Education and(iii)one member, to be nominated of the University Grants Commission;(b)The Chancellor shall appoint one of the members of the committee as its Chairman.
