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State of Punjab - Section

Section 24 in Punjab Waqf Rules, 2018

24. Form of ballot paper [Section 14(2)].

(1)Every ballot paper shall contain serial number of names of contesting candidates in Urdu, Hindi, Punjabi and English languages in the serial order of English alphabets.
(2)Every ballot paper shall, before issue to an elector be,-
(a)stamped or shall be written on its back-
(i)the category of member; and
(ii)the place of election; and
(b)signed in full on its back by the returning officer.