Section 24(2)(a) in Punjab Waqf Rules, 2018

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2)(a) in Punjab Waqf Rules, 2018

(a)stamped or shall be written on its back-

(i)the category of member; and

(ii)the place of election; and