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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)For Wireman, Supervisor and Chartered Electrical Safety Engineer of age above 65 years, medical certificate of fitness, in Form-H, from a Doctor of Government Hospital shall be submitted on an annual basis in the office of Chief Electrical Inspector/Senior Electrical Inspector (HoD) in order to extend the validity of the certificate or permit.Chapter - III Procedures and conditions for Grant, renewal and issue of duplicate licence, certificate and permit and Suspension or Cancellation thereof