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State of Rajasthan - Section

Section 8 in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

8. Validity of Certificate and Permit of Supervisor and Wiremen and Permit of Chartered Electrical Safety Engineer.

(1)Certificate or Permit of Supervisor or Wiremen to work as Supervisor or Wiremen, or Permit of Chartered Electrical Safety Engineer to work as Chartered Electrical Safety Engineer under these rules shall be valid until the certificate or permit holder, attains the age of 65 years. Provided the certificate or permit holder shall submit a medical certificate of fitness, in Form-H, initially and thereafter once in every' five years to extend the validity of the certificate or permit.
(2)For Wireman, Supervisor and Chartered Electrical Safety Engineer of age above 65 years, medical certificate of fitness, in Form-H, from a Doctor of Government Hospital shall be submitted on an annual basis in the office of Chief Electrical Inspector/Senior Electrical Inspector (HoD) in order to extend the validity of the certificate or permit.Chapter - III Procedures and conditions for Grant, renewal and issue of duplicate licence, certificate and permit and Suspension or Cancellation thereof