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State of Rajasthan - Section

Section 219 in Rajasthan Panchayati Raj Rules, 1996

219. Pay and Allowances.

(1)Pay and allowances of the officers and staff and honorarium and allowances to members shall be second charge on the resources of the fund.
(2)In case of failure of a Panchayati Raj Institution to pay salaries on due dates, the State Government may direct the Vikas Adhikari to freeze the cash balances and make payments by drawing such amounts.