Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 219] [Entire Act] State of Rajasthan - Subsection Section 219(1) in Rajasthan Panchayati Raj Rules, 1996 (1)Pay and allowances of the officers and staff and honorarium and allowances to members shall be second charge on the resources of the fund.
