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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(g) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(g)Time for the door to door collection services will have to fix by the concerned ULBs. Generally timing should be between 6:00 A.M. to 9:00 A.M. for proper waste collection vehicle such as tricycle, auto tipper used for door to door garbage collection should be equipped with alarm with audible decibel fixed as per the rules and timing should be strictly followed by the sanitation workers.