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State of Himachal Pradesh - Section

Section 5 in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

5. Primary Collection of Municipal Solid Waste.

(a)Each and every house in the city/ town should approached for the primary collection of waste by means of wheel barrow, push cart, tricycle, small auto tipper depending on the size of road available.
(b)Municipal Council/Nagar Panchayat have to arrange for daily door to door collection of segregated solid waste from all households including slums and informal settlements, commercial, institutional and other non-residential premises. From multi-storage buildings, large commercial complexes, malls, housing complexes, etc., this may be collected from the entry gate or any other designated location;
(c)Municipal Council/Nagar Panchayat have to establish a system to recognise organisations of waste pickers or informal waste collectors and promote and establish a system for integration of these authorised waste-pickers and waste collectors to facilitate their participation in solid waste management including door to door collection of waste;
(d)Municipal Council/Nagar Panchayat have to facilitate formation of Self Help Groups, provide identity cards and thereafter encourage integration of informal waste pickers in solid waste management including door to door collection of waste.
(e)Municipal Council/Nagar Panchayat have to collect separately waste from sweeping of streets, lanes and by-lanes daily, or on alternate days or twice a week depending on the density of population, commercial activity and local situation.
(f)Municipal Council/Nagar Panchayat have to collect horticulture, parks and garden waste separately and process in the parks and gardens, as far as possible.
(g)Time for the door to door collection services will have to fix by the concerned ULBs. Generally timing should be between 6:00 A.M. to 9:00 A.M. for proper waste collection vehicle such as tricycle, auto tipper used for door to door garbage collection should be equipped with alarm with audible decibel fixed as per the rules and timing should be strictly followed by the sanitation workers.
(h)For door to door garbage collection from commercial complex, offices and secondary bins timing should be between 9:00 A.M. to 11:00 A.M.
(i)For proper solid waste management & grievance redress Municipal Council/Nagar Panchayat should set up small office/ centre in each ward of their boundaries.
(j)Under door to door services user charge for collection should be formulated on the following criteria. -
Sl. No Category of User User Charge on monthly basis (INR)
1. Household (area less than 2000 sq. feet) 50
2. Household (area more than 2000 sq. feet) 100
3. Commercial Complex (Dhabba, sweet shop, coffeehouses, provisional stores) 350
4. Pan Shop 80
5. Tea Shop 80
6. Shops (Daily needs, cloths) 100
7. Vegetables & fruits shops (Wholesale) 1000
8. Vegetables & fruits shops (Retails) 250
9. Sweet /snacks shop (Big) 400
10. Offices (2 rooms) 100
11. Offices (3 - 5 rooms) 250
12. Offices (6 - 10rooms) 1000
13. Offices (11 - 20 rooms) 2000
14. Offices (more than 20 rooms) 2000 for 20 rooms + 100 per additional room
15. BankBank Floor Area > 1000 sq. feet 500750
16. Govt. Schools 100
17. Private Schools up to 100 students on producingstudent's enrolment certificate 500
18. Private Schools (more than 100 students) 1500
19. Bakeries (small) 500
20. Bakeries (manufacturing units) 1200
21. PG Hostel / Guest House (up to 10 rooms) 500
22. PG Hostel / Guest House (11 - 20 rooms) 1500
23. PG Hostel / Guest House (21 - 30 rooms) 2500
24. PG Hostel / Guest House (more 30 rooms) 2500 for 30 rooms + 500 per additional room
25. Dharamsalas 550
26. Factories (Manufacturing unit) other thannotifies in any other category 1500
27. Workshop (Tyre puncture shop) 100
28. Workshop (repair shop) 250
29. Workshop (repair + spare parts shop) 500
30. Workshop (vehicle showroom, repair + spareparts) 750
31. Workshop (those not touching any NH or SH) 300
32. Restaurants 1500
33. Restaurants + Bar 1700
34. Cinema Hall (Theatre, multiples) 1500
35. Govt. College 1000
36. Private College 1500
37. Hospital/Nursing Home (upto 50 beds) 1500
38. Hospital/Nursing Home (51 - 100 beds) 2000
39. Hospital/Nursing Home (more than 100 beds) 2000 + 250 per additional bed
40. Clinics 150
41. Clinics with medicines shops 250
42. Chemist shop 200
43. Laboratory 200
44. Banquet Hall/ Hotel 2000 & 2000 per trip on demand
45. Special Hotels more than 50 Rooms 15000 & 2000 per trip on demand
46. Vehicle on demand for Dumper 3000 per trip
47. Big Malls 2000 per floor
48. Meat Shops (other than subscribed with chickenwaste collection vehicle) 500
49. Confectionary + Vegetable Shops 250
50. Scrap Dealers 400
51. Street Vendors 100
52. Cow Dung from cattle at households 350
54. Any other establishment(s) not mentioned above To be decided by the ULB
Note. - User charge as prescribed above can be revised by the ULB from time to time keeping in view the polluter pay principal to meet the operation and maintenance cost of the services under Solid waste management.
(k)User charge mentioned above for door to door services needs to be collected from each and every household & other establishment of all the wards in the municipal boundaries of the ULBs. Users charge decided above, contact person's name & number needs to be conveyed to general public through different media such as display on the vehicles used for these services, hoardings, pamphlets etc. Also, awareness generation campaigns need to be organised.
(l)No manual loading or unloading of waste in compactor should be practicised with open hand or without safety measure as per the Solid Waste Management Rules, 2016.