Section 10(1)(i) in Punjab Registration of Births and Deaths Rules, 2004

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State of Punjab - Subsection

Section 10(1)(i) in Punjab Registration of Births and Deaths Rules, 2004

(i)in case where the registration had been made prior to the date of commencement of the Registration of Births and Deaths (Amendment) Rules, 1984 published, --vide notification No. 1116-6HBV-84, dated the 3rd August, 1984 from the date of commencement of these rules i.e. the 3rd day of August, 1984 and

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State of Punjab - Subsection

Section 10(1)(i) in Punjab Registration of Births and Deaths Rules, 2004