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Union of India - Section

Section 60 in The Navy (Pension) Regulations, 1964

60. Rates of special family pension.

- The rates of special family pension shall be as under :-
(a)Special family pension
Rankof Officer Specialfamily pension
(i)Officers other than those of the Branch List Rs.per mensem
Sub-Lieutenant 150
Lieutenant 160
LieutenantCommander 180
Commander 220
Captain(less than 5 years in the rank) 240
Captain(5 years or over in the rank) 260
RearAdmiral 300
ViceAdmiral 350
Admiral 400
(ii)Officer of the Branch List 112.00per mensem
(b)Children's allowance (Special)
Officersother than those of Branch List Officerof the Branch List
Ifmotherless -Rs.600 per annum per child Rs.450 per annum per child
Otherwise-Rs.360per annum per child Rs.270 per annum per child
Explanation - Children's allowance at 'motherless' rate maybe granted is cases where the child is in the legal custody of a person other that its mother or step mother, and is being maintained by such a person.
(c)Dependants pension
At the discretion of the Central Government depending on the circumstances of the case as may appear to the Central Government to be relevant to the case and subject to such conditions as they may prescribe, the maximum rate shall be-
(i)Parents
Rankof Officer Rateof pension per mensem for two parents
A.-Officers other than those of the Branch List- Rs.nP.
Sub-Lieutenant 112.5
Lieutenant 120
LieutenantCommander. 135
Commander. 165
Captain(less than 5 years in rank) 180
Captain(5years or more in rank) 195
RearAdmiral 225
ViceAdmiral 262.5
Admiral 300
B-Officersof the Branch List 84
(ii)Brothers and Sisters
Rupees thirty per mensem for each in the case of an officer other than that of the Branch List and Rupees twenty-two and naye Paise fifty per mensem in the case of officer of the Branch List subject to the following further maximum in cases where an award is made to more than one brother or sister.
Rankof Officer Maximumrate of pension per mensem
A.-Officers other than those of the Branch List- Rs.nP.
Sub-Lieutenant 75
Lieutenant 80
LieutenantCommander 90
Commander 110
Captain(less than 5 years in rank) 120
Captain(5years or more in rank) 130
RearAdmiral 150
ViceAdmiral 175
Admiral 200
B.-Officers of the Branch List 56