Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(f) in Orissa Pani Panchayat Rules, 2003

(f)to appoint auditors for the annual audit and/or concurrent audit and to fix fees for the same;