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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 1(3) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(3)It shall come into force on such date as the Government may, by notification in the Official Gazette appoint, and different dates may be appointed for different areas and for different provisions of this Act.