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NCT Delhi - Section

Section 38 in The Najafgarh Marketing Committee Bye-Laws, 2004

38. Counter-balance in weighment.

- The weighman, when the produce is weighed, shall in each case clearly state in his weighments slip, the counter-balancing weight equivalent to the weight of the rope or gunny bags, or any other articles used as container for the agricultural produce weighed which was added on the weight side of the scale.