Madhya Pradesh High Court
Sanket Kumar Patel vs The State Of Madhya Pradesh on 4 November, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-14725-2020 The High Court Of Madhya Pradesh WP-14725-2020 (SANKET KUMAR PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 04-11-2020 Heard through Video Conferencing. Counsel for the parties could not be connected even in the passover. Accordingly, list day after tomorrow (06.11.2020).
(SUJOY PAUL) JUDGE s@if Signature Not Verified SAN Digitally signed by SAIFAN KHAN Date: 2020.11.05 11:49:57 IST