Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(a) in Bihar Block Minority Welfare Officers Cadre Rules, 2018 (a)The Minority Welfare Department shall be the controlling department for all posts of the cadre and the Department shall have administrative control over the members of the cadre.
