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State of Bihar - Section

Section 9 in Bihar Block Minority Welfare Officers Cadre Rules, 2018

9. Administrative control over members of cadre.

(a)The Minority Welfare Department shall be the controlling department for all posts of the cadre and the Department shall have administrative control over the members of the cadre.
(b)Operational control - The Block/Sub Divisional Minority Welfare officer shall be under the operational control of the Head of the Office of that block/sub division.