Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Uttar Pradesh - Subsection Section 52(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)All other officers and servants employed with the Kshettra Panchayat shall work under the general control of the Khand Vikas Adhikari
