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State of Uttar Pradesh - Section

Section 52 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

52. Control over the officers and servants of Kshettra Panchayats.

(1)The Pramukh shall have general control over the Khand Vikas Adhikari.
(2)All other officers and servants employed with the Kshettra Panchayat shall work under the general control of the Khand Vikas Adhikari
(3)Officers and other servants of the Kshettra Panchayats shall work under such immediate control as the State Government may specify.
(4)The transfer and the recording of periodical entries in the character rolls of officers and other servants employed with a Kshettra Panchayat and the grant of casual leave to them shall be governed by rules in this behalf made by the State Government.