Himachal Pradesh High Court
Ved Prakash vs . Sanjay Kumar And Another on 14 June, 2023
Author: Virender Singh
Bench: Virender Singh
Ved Prakash vs. Sanjay Kumar and another .
Cr. Revision No. 68 of 2013 14.06.2023 Present: Mr. Amrinder Singh Rana, Advocate for the petitioner.
Mr. Mohinder Zaraick, Addl. A.G with Mr. Tejasvi Sharma, Addl. A.G, Mr. H.S. Rawat, Addl. A.G, Ms. Avni Kochhar, Dy. A.G and Ms. Leena Guleria, Dy. A.G for respondent No.2.
Learned counsel for the petitioner prays for and is granted two weeks time to file power of attorney on behalf of the petitioner.
List on 28th June, 2023.
June14, 2023 ( Virender Singh )
(naveen) Judge
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