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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3)(c) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(c)A log of all such changes shall be generated and placed before the Mandal/Municipal Implementing Authority for conducting suitable verification.