Section 5(3) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013
(3)The following process shall be followed for effecting any change in the database:(a)Registering authority, after due verification, shall register any change in the database in Form III-A online(b)All such changes have to be authenticated by the Authentication Authority within 7 days from the date of such registration.(c)A log of all such changes shall be generated and placed before the Mandal/Municipal Implementing Authority for conducting suitable verification.
