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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(f) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(f)hold examinations for such degrees, diplomas or other academic distinctions and titles in under graduate, post-graduate and super speciality medical education as may be required by the University in accordance with the provisions of the Uttar Pradesh State University Act 1973;