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State of Uttar Pradesh - Section

Section 8 in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

8. Function of the Institute.

- With a view to promoting the objectives specified in section 7, the Institute may, subject to the provisions of this Act,-
(a)establish a patient and health care infrastructure by way of multi speciality hospital in the region and to evolve an effective referral network in the region;
(b)provided for under graduate, post-graduate and super speciality teaching through its colleges and conduct of research in the relevant disciplines of modern medicine and other allied sciences, including interdisciplinary fields of physical and biological sciences;
(c)conduct experiments in new methods of medical education in order to arrive at satisfactory standards of such education;
(d)prescribed courses and curricula for under graduate and post-graduate studies;
(e)give training to teachers for imparting medical education;
(f)hold examinations for such degrees, diplomas or other academic distinctions and titles in under graduate, post-graduate and super speciality medical education as may be required by the University in accordance with the provisions of the Uttar Pradesh State University Act 1973;
(g)receive grants from the Government and gifts, donations, benefactions, bequests and transfers of properties, both movable and immovable, from donors, benefactors, testators or transferors, as the case may be;
(h)deal with property belonging to, or vested in, the Institute in any manner which is considered necessary or promoting the objectives specified in section 7;
(i)demand and receive such fees as may be laid down in the regulations;
(j)cooperate with other Institutions in conduct of research and higher education in medical field;
(k)take decisions on questions of Policy relating to the administration of the affairs and working of the institute;
(l)may cause to be employed in accordance with this Act such officers, teachers and other employees as are necessary for carrying out the functions of the Institute;
(m)do all such other acts and things as may be necessary to further the objectives of the Institute.