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State of Jammu-Kashmir - Section

Section 33C in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

33C. Plant Load Factor.

(1)Threshold Plant Load Factor for determining fixed charge component of tariff for the power projects which use Municipal Solid Waste and Refuse Derived Fuel shall be:
PLF MSW RDF
(a) During Stabilisation 65% 65%
(b) During the remaining period of the first year(after stabilization) 65% 65%
(c) From 2nd Year onwards 75% 80%
(2)The stabilisation period shall not be more than 6 months from the date of commissioning of the project.