[Cites 0, Cited by 0]
[Section 33C]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 33C(1) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013
| PLF | MSW | RDF | |
| (a) | During Stabilisation | 65% | 65% |
| (b) | During the remaining period of the first year(after stabilization) | 65% | 65% |
| (c) | From 2nd Year onwards | 75% | 80% |