Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(8)(a) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(a)prepare a manual for his safety management system, containing all the relevant information to demonstrate that the requirements as mentioned in the preceding sub-rules are adequately met;