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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(8) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(8)The operator shall-
(a)prepare a manual for his safety management system, containing all the relevant information to demonstrate that the requirements as mentioned in the preceding sub-rules are adequately met;
(b)periodically revise, update and validate the manual; and
(c)ensure availability of copy of the manual on board the installation.