Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in The Orissa Wheat Control Order, 1987 1. Short title, extent and commencement. (1)This order may be called the Orissa Wheat Control Order, 1987.(2)It extends to the whole State of Orissa.(3)It shall come into force from the date of its publication in the Official Gazette.
