Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(f) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(f)The Research Projects related to Animal Husbandry, Veterinary Science Dairy Technology and Fishery Science of each of the Krishi Vidyapeeths and Research Centres of each of the Krishi Vidyapeeths and Government shall stand transferred to and vest in the University.