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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Sikkim - Subsection

Section 73(b) in Sikkim Shops and Commercial Establishments Act, 1983

(b)for second and subsequent conviction for contravening the same provision of this Act or rules made thereunder, shall be punished with fine which shall not be less than one hundred rupees and may extend to one thousand rupees