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[Cites 0, Cited by 0] [Section 17B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17B(ii) in A.P. Farmers Organisation Rules, 1997

(ii)The President and Vice President of Distributory Committee of a Major Irrigation system may resign his office by tendering resignation in writing to the Chief Engineer concerned directly in person or through registered post with acknowledgement due.