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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(2)Stuffing and destuffing of dangerous goods in the freight containers shall be undertaken as per recommendations of IMO and Inspector of dangerous goods under supervision of responsible person.