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Union of India - Section

Section 9 in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

9. Responsible person to be in charge of operation.

(1)Master of the ship shall whenever dangerous goods are loaded or discharged depute a responsible person to personally supervise the operations. Such officer shall take all precautions as are necessary under the IMDG Code and these regulations.
(2)Stuffing and destuffing of dangerous goods in the freight containers shall be undertaken as per recommendations of IMO and Inspector of dangerous goods under supervision of responsible person.
(3)A responsible officer shall supervise discharging or loading operation of containers at container terminal.