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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(d) in Rajasthan Ayurved Nursing Council Act, 2012

(d)to reprimand a registered Ayurved Nursing Professional, to suspend or remove the name from the Register of Ayurved Nursing Professionals, or to take such other disciplinary action against him/her as may, in the opinion of the Council, be necessary or expedient;