Section 13 in Rajasthan Ayurved Nursing Council Act, 2012
13. Powers and functions of the Council.
(1)Subject to the provisions of this Act and the rules made thereunder, the Council shall exercise such powers and perform such functions as may be necessary for carrying out the purposes of this Act.(2)In particular and without prejudice to the generality of the foregoing provisions, the powers and the functions of the Council shall be -(a)to maintain the Register of Ayurved Nursing Professionals;(b)to hear and decide appeals from the decision of the Registrar in such manner as may be prescribed by regulations;(c)to prescribe by regulations a code of ethics for regulating the professional conduct of registered Ayurved Nursing Professionals;(d)to reprimand a registered Ayurved Nursing Professional, to suspend or remove the name from the Register of Ayurved Nursing Professionals, or to take such other disciplinary action against him/her as may, in the opinion of the Council, be necessary or expedient;(e)to permit any member to remain absent from three consecutive meetings of the Council;(f)to promote innovations, research and development in establishment of new Ayurved Nursing subjects;(g)to recommend to the State Government to include new Ayurved Nursing subjects in the Schedule;(h)to formulate schemes for promoting Ayurved Nursing education;(i)to promote an effective link between Ayurved Nursing education and Ayurved/Homoeopathy/Unani education, and to promote research and development in Ayurved Nursing subjects;(j)to lay down norms and standards for courses, curricula, physical and instructional facilities, staff pattern, staff qualifications, quality instructions, assessment and examinations in Ayurved Nursing education;(k)to fix norms and guidelines for institutional charges and other fees;(l)to recognize the institutions conducting courses in Ayurved Nursing subjects;(m)to provide guidelines for admission of students to Ayurved Nursing institutions imparting Ayurved Nursing education;(n)to inspect or cause to be inspected any Ayurved Nursing institution;(o)to constitute a board for conducting the examination in Ayurved Nursing subjects so as to maintain uniformity of standard; and(p)to perform such other functions as may be prescribed by rules.
