Madhya Pradesh High Court
Smt. Shantabai vs Ramgopal Chouhan on 11 December, 2018
1 MCRC-9389-2018 The High Court Of Madhya Pradesh MCRC-27998-2017 (CHANDRASHEKHAR Vs THE STATE OF MADHYA PRADESH) MCRC/02535/2017, MCRC/09389/2018, MCRC/17643/2018, MCRC/18724/2018, MCRC/19732/2018, MCRC/20242/2018 3 Indore, Dated : 11-12-2018 Parties through their counsel. Time was sought for argument on I.A for condonation of delay. Let the matter be listed in the week commencing 21/01/2019.
(SHAILENDRA SHUKLA) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 2018.12.13 12:40:15 +05'30'